Section 14(1)(b) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(b)a register of daily accounts of paddy -

(i)received by him from sources, other than those mentioned in (a) above, for the purpose of custom milling; or

(ii)grown by him in his own land and brought, for the purpose of milling in his mill; and

(iii)processed in his mill during the day in the relevant forms.

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