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[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

NCT Delhi - Subsection

Section 191(1)(a) in The Delhi Lands Reforms Act, 1954

(a)Imposing limits of time within which things to be done for the purposes of the rules must be done, with or without powers to any authority therein specified to extend limits imposed;