Gujarat High Court
Official Liquidator Of Hemi Petro ... vs Liquidator Of Anyonya Sahakari Mandli ... on 6 April, 2015
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
O/OLR/44/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
OFFICIAL LIQUDATOR REPORT NO. 44 of 2015
In
COMPANY PETITION NO. 98 of 2010
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OFFICIAL LIQUIDATOR OF HEMI PETRO PRODUCTS
LTD....Applicant
Versus
LIQUIDATOR OF ANYONYA SAHAKARI MANDLI CO. OPP. BANK LTD &
1....Respondents
==============================================================
Appearance:
MS AMEE YAJNIK, ADVOCATE for the Applicant
OFFICIAL LIQUIDATOR for the Applicant
==============================================================
CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 06/04/2015
ORAL ORDER
Notice returnable on 04.05.2015.
(S.R.BRAHMBHATT, J.) Pankaj Page 1 of 1