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Rajasthan High Court - Jodhpur

Street Vendor Society, Mount Abu vs State And Ors on 4 January, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                       S.B. Civil Writ No. 8072/2015

                                   Street Vendor Society, Mount Abu
                                                                                          ----Petitioner
                                                                    Versus
                                   State And Ors
                                                                                        ----Respondent
                                                                Connected With
                                                       S.B. Civil Writ No. 15338/2017
                                   Karan Deep Kotia And Ors.
                                                                                          ----Petitioner
                                                                    Versus
                                   State Of Rajasthan And Ors.
                                                                                        ----Respondent


                                   For Petitioner(s)        :    Mr. Pankaj Sharma.
                                   For Respondent(s)        :    None present.



                                            HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order 04/01/2019 List the matters on 28.01.2019, as prayed. Meanwhile, interim order(s) shall continue.

(ASHOK KUMAR GAUR),J 127-Mohan/-

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