Rajasthan High Court - Jodhpur
Street Vendor Society, Mount Abu vs State And Ors on 4 January, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 8072/2015
Street Vendor Society, Mount Abu
----Petitioner
Versus
State And Ors
----Respondent
Connected With
S.B. Civil Writ No. 15338/2017
Karan Deep Kotia And Ors.
----Petitioner
Versus
State Of Rajasthan And Ors.
----Respondent
For Petitioner(s) : Mr. Pankaj Sharma.
For Respondent(s) : None present.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 04/01/2019 List the matters on 28.01.2019, as prayed. Meanwhile, interim order(s) shall continue.
(ASHOK KUMAR GAUR),J 127-Mohan/-
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