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[Cites 0, Cited by 0] [Section 2(8A)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(8A)(A) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(A)a manager or agent of a non-resident dealer residing in the municipal area who imports, buys, sells, supplies or distributes goods in the municipal area, or acts on behalf of such dealer as, -