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[Cites 0, Cited by 0] [Section 216(1)] [Section 216] [Entire Act]

Union of India - Subsection

Section 216(1)(ii) in The Navy (Pension) Regulations, 1964

(ii)[ if outside India, to the Secretary to the Government of India, in the Ministry of Defence through the Indian Mission concerned and the Controller of Defence Accounts (Pensions).] [Omitted Inserted & ruled by S.R.O. 95, dated 15th February, 1975]