Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Madhya Pradesh - Subsection Section 91(1) in The M.P. Bhumi Vikas Rules, 1984 (1)In addition to the provisions of these rules, regulations prescribed under the Factories Act, 1948 (No. LXIII of 1948) and rules made thereunder shall be applicable.
