Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] NCT Delhi - Section Section 7 in The Delhi Water Board Act, 1998 7. Appointment of staff. -The Board may appoint a Secretary and all such officers as may be required to enable the Board to carry out its functions under this Act:Provided that the Government may prescribe that appointment to certain posts shall be subject to its approval.
