Punjab-Haryana High Court
Haryana State Industrial Development ... vs Jagwati Devi And Others on 20 March, 2013
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.1223 of 2012(O&M)
Date of Decision: 20.03.2013
Haryana State Industrial Development Corporation Ltd. & Anr.
... Appellants
Versus
Jagwati Devi and others
... Respondents
CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present:Mr. Dhiraj Chawla, Advocate,
for the appellants.
Mr. Vinod Gupta, Advocate,
for respondent No.1.
None for respondents No.2 to 4.
*****
DAYA CHAUDHARY, J. (Oral)
Learned counsel for the appellants submits that the present appeal has become infructuous.
Dismissed as infructuous.
( DAYA CHAUDHARY ) JUDGE 20th March, 2013 Rajan