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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Jagwati Devi And Others on 20 March, 2013

Author: Daya Chaudhary

Bench: Daya Chaudhary

    IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                    CHANDIGARH

                                FAO No.1223 of 2012(O&M)
                                Date of Decision: 20.03.2013

Haryana State Industrial Development Corporation Ltd. & Anr.
                                                  ... Appellants
                           Versus
Jagwati Devi and others
                                              ... Respondents


CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY

Present:Mr. Dhiraj Chawla, Advocate,
        for the appellants.
        Mr. Vinod Gupta, Advocate,
        for respondent No.1.
        None for respondents No.2 to 4.
                             *****

DAYA CHAUDHARY, J. (Oral)

Learned counsel for the appellants submits that the present appeal has become infructuous.

Dismissed as infructuous.

( DAYA CHAUDHARY ) JUDGE 20th March, 2013 Rajan