Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284] [Entire Act] State of West Bengal - Subsection Section 284(8) in The West Bengal Motor Vehicles Rules, 1989 (8)If after test and inspection the fitting is found to be suitable, the said authority shall be informed in writing of the results by the authority testing the vehicle.
