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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(10)(g) in The West Bengal Co-Operative Societies Act, 1983

(g)he receives emoluments or allowances (other than travelling allowances or sitting fees) or honorarium without the approval of the members of co-operative society at a general meeting and in excess of the prescribed limit or rate;