Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61(11)] [Section 61] [Entire Act] State of Haryana - Subsection Section 61(11)(i) in The Punjab Minor Mineral Concession Rules, 1964 (i)already held by me/us in my/our names/names (and jointly with others) under quarrying leases specifying the names of minor minerals.