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State of Madhya Pradesh - Section

Section 2 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

2. Definitions.

- In these rules, unless the context requires,-
(a)"Adhiniyam" means the Madhya Pradesh Gram Tatha Nagar Raksha Samiti Adhiniyam, 1999 (No. 4 of 2000);
(b)"Form" means the forms appended in these rules;
(c)"Raksha Samiti" means Gram or Nagar Raksha Samiti constituted under Section 3 of the Adhiniyam;
(d)"Section" means the section of the Adhiniyam;
(e)"Village Defence Society" means the officers and members of the Village Defence Societies constituted before the commencement of Madhya Pradesh Gram Tatha Nagar Raksha Samiti Adhiniyam, 1999, by the State Government in dacoity affected Gwalior-Chambal Ranges and Sagar-Rewa Ranges;
(f)the words and expressions not defined in these rules shall have the same meaning as assigned to them in the Adhiniyam.