Section 15(2)(c) in The Government Savings Promotion Act, 1873

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Union of India - Subsection

Section 15(2)(c) in The Government Savings Promotion Act, 1873

(c)the non-accrual of interest on deposits when the maximum limits are exceeded and the recovery of any interest paid in excess in the same manner as an arrear of land revenue or in any other manner;

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Union of India - Subsection

Section 15(2)(c) in The Government Savings Promotion Act, 1873