Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2C] [Entire Act]

Union of India - Subsection

Section 2C(c) in The Wealth-Tax Rules, 1957

(c)in the case of managing agency rights purchased by the assessee for a price, its market value of the price actually paid by him, whichever is less;