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Himachal Pradesh High Court

Anil Kaundal vs . Smt. Janki Devi & Ors. on 1 July, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Anil Kaundal vs. Smt. Janki Devi & Ors.

RSA No. 526 of 2019 .

01.07.2022 Present: Mr. Karan Sharma, Advocate, for the appellant.

Mr. Arsh Rattan, Advocate for respondent No. 7. As prayed for list after four weeks.

r to (Chander Bhusan Barowalia) Judge 1st July, 2022 (himani) ::: Downloaded on - 01/07/2022 20:04:50 :::CIS