Himachal Pradesh High Court
Anil Kaundal vs . Smt. Janki Devi & Ors. on 1 July, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Anil Kaundal vs. Smt. Janki Devi & Ors.
RSA No. 526 of 2019 .
01.07.2022 Present: Mr. Karan Sharma, Advocate, for the appellant.
Mr. Arsh Rattan, Advocate for respondent No. 7. As prayed for list after four weeks.
r to (Chander Bhusan Barowalia) Judge 1st July, 2022 (himani) ::: Downloaded on - 01/07/2022 20:04:50 :::CIS