Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(3)(h) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(h)the family should be willing to sign an agreement and to return the child to the agency whenever called to do so;