Supreme Court - Daily Orders
Babu Yohanan vs Union Of India on 3 February, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
CHAMBER MATTER SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 82/2016 In SLP(C) No. 33989/2015
BABU YOHANAN Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
Date : 03/02/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.02.03 16:25:32 IST Reason: DSC of Sh. Ashok Raj Singh is being used by Sh. Deepak Mansukhani IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 82 OF 2016 IN SLP(C) NO(s). 33989 OF 2015 BABU YOHANAN Petitioner(s) VERSUS UNION OF INDIA & ORS Respondent(s) O R D E R We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error apparent on the face of record.
Hence, the Review Petition is dismissed.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI FEBRUARY 03, 2016.