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[Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(5)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)the number of following train running at the same time between the two block station shall not be more than one for each five kilometers of station interval; and unless permitted by special instruction, shall never exceed four, whatever may be the length of the station interval;