Bombay High Court
Arjun Tukaram Yadhav And Ors vs Union Of India Through Its ... on 19 September, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin Jamdar, Sharmila U. Deshmukh
TRUPTI
SADANAND 1 42 WP 9780.21 with connected matters.doc
BAMNE
Digitally signed by
TRUPTI SADANAND
BAMNE
Date: 2022.09.22
12:32:35 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9780 OF 2021
Arjun Tukaram Yadhav and Ors. ... Petitioners
V/s.
Union of India through its Secretary,
Ministry of Road Transport and
Highway and Ors. ... Respondents
WITH
WRIT PETITION NO. 10069 OF 2022
WITH
INTERIM APPLICATION NO. 298 OF 2022
Sampat Vitthal Machale ... Petitioner
V/s.
The State of Maharashtra through
Principal Secretary, Public Works Dept. and Ors. ... Respondents
WITH
WRIT PETITION NO. 10981 OF 2022
Ajinkya Dattatray Mokashi and Ors. ... Petitioners
V/s.
The State of Maharashtra through
Principal Secretary, Public Works Dept. and Ors. ... Respondents
WITH
WRIT PETITION NO. 5895 OF 2021
Raosaheb Yashwant Farate and Anr. ... Petitioners
V/s.
The District Collector, Pune and Ors. ... Respondents
Trupti
2 42 WP 9780.21 with connected matters.doc
WITH
WRIT PETITION (St.) NO. 96676 OF 2020
Vasudev Alias Rajendra Shrikisan Chavan ... Petitioner
V/s.
Union of India through its Secretary,
Ministry of Road Transport and Highways ... Respondents
WITH
WRIT PETITION NO. 4628 OF 2021
WITH
INTERIM APPLICATION NO. 305 OF 2022
Jaysingh Ramrao Ghadge and Ors. ... Petitioners
V/s.
The State of Maharashtra through
Principal Secretary and Ors. ... Respondents
WITH
WRIT PETITION NO. 10984 OF 2022
Siddheshwar Dudh Udyog Samuh through
Vijay Sinh Fattesingrao Mokashi and Ors. ... Petitioners
V/s.
The State of Maharashtra and Ors. ... Respondents
WITH
WRIT PETITION NO. 10983 OF 2022
Sandip Ramrao Kadam and Ors. ... Petitioners
V/s.
The State of Maharashtra and Ors. ... Respondents
WITH
WRIT PETITION NO. 8902 OF 2021
Trupti
3 42 WP 9780.21 with connected matters.doc
Swapnil s/o. Janardhan Kate and Ors. ... Petitioners
V/s.
The Union of India through Principal
Secretary, Ministry of Road Transport
and National Highways Transport
Bhavan and Ors. ... Respondents
WITH
WRIT PETITION NO. 177 OF 2021
WITH
INTERIM APPLICATION NO. 307 OF 2022
Jalinder Jagannath Machale and Ors. ... Petitioners
V/s.
Competent Authority, Deputy Collector
and Ors. ... Respondents
WITH
WRIT PETITION NO. 5915 OF 2021
WITH
INTERIM APPLICATION NO. 2934 OF 2021
Kakaso Dagdoba Ghadge ... Petitioner
V/s.
The State of Maharashtra through
Principal Secretary, Public Works
Deptt. and Ors. ... Respondents
......
Mr. R.A. Deshmukh for the Petitioner in WP 9780/2021
Mr. T.D. Deshmukh a/w. Mr. H.D. Chavan for the Petitioners in WP
5895/2021.
Mr. Nilesh M. Wable for the Petitioners in WP Nos. 10069/2022,
4628/2021, 7581/2022 and 5915/2021.
Mr. U.B. Nighot for the Petitioners in WP 10981/2022.
Mr. D.D. Shinde for the Petitioners in WP Nos. 10983/2022 and
10984/2022.
Mr. S.R. Nargolkar with Arjun Kadam with Sudyumna Nargolkar for
Trupti
4 42 WP 9780.21 with connected matters.doc
the Petitioners in WP (St.) No. 96676/2020.
Mr. Vijay Patil for Respondent Nos. 3 to 5 in WP 9780/21 and for
the National Highway Division in all matters.
Mr. Anil C. Singh, ASG a/w. Mr. Niranjan Shimpi and Ms. Seema
Sarte for Respondent No. 6 - UOI in WP No. 9780/2021.
Mr. Ashutosh Mishra for UPI in WP Nos. 10069/22, 781/2022 and
5915/2021.
Ms. Gargi Warunjikar for Respondent No.1 in WP 9780/2021.
Mr. R.N. Govilkar with Mr. M.M. Churawala i/b. A.A. Ansari for
Respondent Nos. 1 and 2 in WP(St.) No. 96676/2020.
Mr. R.M. Shinde, AGP for the Respondent - State
......
CORAM : NITIN JAMDAR &
SHARMILA U. DESHMUKH, JJ.
DATE : 19 SEPTEMBER 2022 P.C. :-
At the joint request, stand over to 26 September 2022 at 3.30 p.m.
2. The learned Counsel for the parties will circulate a summary of propositions with reference to pleadings (with page numbers) and statutory provisions. Compilations of case law, if any, shall contain an index and the relevant paragraphs be marked and the proposition for which they are cited. The summary and compilations be circulated in advance.
3. Ad-interim order, if any, to continue till the next date.
SHARMILA U. DESHMUKH, J. NITIN JAMDAR, J.
Trupti