Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Haryana - Subsection Section 33(1) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (1)The University shall carry out such directions as may be issued to it, from time to time, by the Government for the efficient administration of this Act.
