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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(9) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(9)The minutes of each meeting shall be approved by the President and sent by the Superintendent of the protective Home in which the meeting is held to the Chief Inspector with his remarks.