Supreme Court - Daily Orders
The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 10 October, 2017
Bench: Kurian Joseph, R. Banumathi
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ITEM NO.5 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2591/2006
THE KELVIN JUTE CO.LTD.WORS.P.F. & ORS. Appellant(s)
VERSUS
KRISHNA KUMAR AGARWALA AND ORS. Respondent(s)
(APPLICATIONS FOR DIRECTIONS)
WITH
C.A. No. 2593/2006 (XVI)
Date : 10-10-2017 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
Counsel for the
parties Mr. R. Basant, Sr. Adv.
Mr. Gopal Shankarnarayan, Adv.
Mr. Satish Vig, Adv.
Mr. Sanjiv Sen, Sr. Adv.
Dr. Kailash Chand, AOR
Mr. Krishnan Venugopal, Sr. Adv.
Mr. P. V. Saravana Raja, AOR
Mr. Sudhir Chandra, Sr. Adv.
Mr. V. Giri, Sr. Adv.
Mr. Bhaskar P. Gupta, Sr. Adv.
Mr. C. K. Jain, Adv.
Mr. Parijat Sinha, Adv.
Ms. Reshmi Rea Sinha, AOR
Mr. Rudra Dutta, Adv.
Mr. Dipak Kumar Jena, Adv.
Mr. Manish Grewal, Adv.
Ms. Minakshi Ghosh, Adv.
Signature Not Verified
Mr. Jaladhar Das, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.10.13
11:27:55 IST
Reason:
Mr. Snehasish Mukherjee, AOR
Mr. S. N. Mitra, Adv.
Mr. Rahul Gupta, AOR
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Ms. Aruna Gupta, AOR
Ms. Indra Sawhney, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 15.11.2017 on top of the Board as Part Heard.
(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR