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Supreme Court - Daily Orders

The Kelvin Jute Co.Ltd.Wors.P.F.. And ... vs Krishna Kumar Agarwala . And Ors. on 10 October, 2017

Bench: Kurian Joseph, R. Banumathi

                                                  1

     ITEM NO.5                           COURT NO.4                  SECTION XVI

                              S U P R E M E C O U R T O F         I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   2591/2006

     THE KELVIN JUTE CO.LTD.WORS.P.F. & ORS.                           Appellant(s)

                                                 VERSUS

     KRISHNA KUMAR AGARWALA AND ORS.                                   Respondent(s)

     (APPLICATIONS FOR DIRECTIONS)

     WITH

     C.A. No. 2593/2006 (XVI)

     Date : 10-10-2017 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MRS. JUSTICE R. BANUMATHI

     Counsel for the
     parties                       Mr. R. Basant, Sr. Adv.
                                   Mr. Gopal Shankarnarayan, Adv.
                                   Mr. Satish Vig, Adv.

                                   Mr. Sanjiv Sen, Sr. Adv.
                                   Dr. Kailash Chand, AOR

                                   Mr. Krishnan Venugopal, Sr. Adv.
                                   Mr. P. V. Saravana Raja, AOR

                                   Mr.   Sudhir Chandra, Sr. Adv.
                                   Mr.   V. Giri, Sr. Adv.
                                   Mr.   Bhaskar P. Gupta, Sr. Adv.
                                   Mr.   C. K. Jain, Adv.
                                   Mr.   Parijat Sinha, Adv.
                                   Ms.   Reshmi Rea Sinha, AOR
                                   Mr.   Rudra Dutta, Adv.

                                   Mr.   Dipak Kumar Jena, Adv.
                                   Mr.   Manish Grewal, Adv.
                                   Ms.   Minakshi Ghosh, Adv.
Signature Not Verified
                                   Mr.   Jaladhar Das, Adv.
Digitally signed by
JAYANT KUMAR ARORA
Date: 2017.10.13
11:27:55 IST
Reason:
                                    Mr. Snehasish Mukherjee, AOR

                                   Mr. S. N. Mitra, Adv.
                                   Mr. Rahul Gupta, AOR
                                 2


                    Ms. Aruna Gupta, AOR

                   Ms. Indra Sawhney, AOR

    UPON hearing the counsel the Court made the following
                             O R D E R

List on 15.11.2017 on top of the Board as Part Heard.

(JAYANT KUMAR ARORA) (RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR