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State of Rajasthan - Section

Section 1 in Rajasthan Fisheries Rules, 1958

1. Title, extent & commencement.

(a)These rules may be called the Rajasthan Fisheries Rules, 1958.
(b)They shall come into force on their publication in the Rajasthan Gazette and shall apply to all the waters in Rajasthan except [---] [Substituted vide Notification No. F5 agri/6/88/GSR 9 dated 10-3-1997.] (i) private waters [---] [Substituted vide Notification No. F5 agri/6/88/GSR 9 dated 10-3-1997.]