Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The Group 'D' Employees Service (U.P.) Rules, 1985 15. [* * * *] [Omitted by Notification No. 20/7/1986-K-2, dated 8-9-1986, published in U.P. Gazette, Part 1-Ka dated 4th October, 1986.]
