Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 217 in Rajasthan District Board Account Rules 217. At the close of the year, the columns of the Broad Sheet shall be totalled and the interest earned shall be calculated and posted in the ledger in the space provided for the purpose.
