Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Manipur - Subsection Section 26(6) in Manipur Value Added Tax Act, 2004 (6)Security shall be furnished by a dealer, in such manner and by such time as may be specified in the order requiring or demanding to furnish such security.
