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State of Jharkhand - Section

Section 22D in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

22D.

Applications from candidates eligible under this Part shall be sent so as to reach the Commission not later than such date as may be prescribed by the Commission in this behalf. Applications shall be sent direct to the Commission, but each candidate shall furnish to the Collector of his district a copy of the application submitted by him to the Commission.