Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Haryana - Subsection Section 24(iii) in Haryana Registration and Regulation of Societies Act, 2012 (iii)the names, addresses and occupations of the members of the first Governing Body to whom the management of its affairs is entrusted under the Bye-laws;and
