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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(3) in The Punjab Factory Rules, 1952

(3)No Part of the wet bulb shall be within 7.62 cm from the dry bulb or less than 2.54 cm. from the surface of the water in the reservoir and the water reservoir shall be below it, on the side of it away from the dry bulb.