Bombay High Court
Raojee Shivram Rane And Anr vs The C. K. P. Co-Operative Bank Ltd. And 6 ... on 10 July, 2019
Author: A.K. Menon
Bench: A.K. Menon
rrpillai 20-coms-256-2016.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUIT NO. 256 OF 2016
WITH
NOTICE OF MOTION NO. 89 OF 2016
IN
COMMERCIAL SUIT NO. 256 OF 2016
Raojee Shivram Rane and Anr. ... Plaintiffs
vs.
The C.K.P. Co-operative Bank Ltd. ... Defendants
Ms. Prachi K i/b. M/s. M.P.Vashi Associates for the Plaintiffs.
Ms. Rohini Pandit for Defendant no. 7.
CORAM : A.K. MENON, J.
DATED : 10 th JULY, 2019 P.C. :
1. Stand over to 11th July, 2019. In the meanwhile on behalf of defendant no. 7 it is submitted that issue no. (i) as framed between the plaintiff and defendant no. 7 refers to the "Administration of Communidades Building, Mapusa-Goa". It shall now be corrected to read as ""Government of Goa".
2. Issue no (i) recast accordingly.
(A.K. MENON,J.) 1/2 Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date: 2019.07.10 17:28:50 +0530 20-coms-256-2016.odt COMMERCIAL SUIT NO. 256 OF 2016 RECAST ISSUE NO. (i)
(i) Whether the suit is bad for non-joinder of the Government of Goa as pleaded in paragraph 1 of the written statement dated 21 st June, 2017 filed on behalf of defendant no. 7 ?
(A.K. MENON,J.) 2/2