Calcutta High Court (Appellete Side)
In Re.: Smt.Sonamani ... vs State Of West Bengal And Ors on 13 May, 2010
Author: Aniruddha Bose
Bench: Aniruddha Bose
4. 13.05.10.
n W. P. No.6828 (W) of 2010.
In Re.: Smt.Sonamani Banerjee(Chakraborty). Petitioner.
-vs-
State of West Bengal and Ors. ... Respondents.
Mr. Madhusudan Mandal.
... for the Petitioner.
Mr. Subhayu Banerjee, Ms. Tapasi Sinha.
... for the State.
Let affidavit in opposition be filed within four weeks. Reply thereto, if any, be filed within two weeks thereafter.
Matter to be listed under the heading "Hearing" in the monthly list of June, 2010.
Any appointment made in the meantime, shall abide by the final result of this writ petition.
( Aniruddha Bose, J. )