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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Telangana - Subsection

Section 38(2)(b) in Telangana Labour Welfare Fund Act, 1987

(b)the terms and the conditions of appointment and service and the scales of pay of officers and servants of the Board, including the payment of travelling and daily allowances in respect of journeys undertaken by such officers and servants of the Board;