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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)He/She shall distribute the answer books to the Chief of the subject, subject-wise and obtain acknowledgement for the same everyday and maintain the records for the same.