Section 59(3)(b) in The Maharashtra University of Health Sciences Act, 1998

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(b)The committee shall consist of the following members, namely:-

(i)Vice-Chancellor - Chairperson;

(ii)three Heads of University institutions or departments, nominated by the Vice-Chancellor;

(iii)two members, nominated by the Management Council, from amongst its members;

(iv)the Registrar;

(v)the Finance and Accounts Officer;

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