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State of Rajasthan - Section

Section 13 in University of Udaipur Teachers (Conditions of Service) Rules, 1976

13.

If a teacher who is not confirmed in service wishes to resign from service, he shall give one month's notice in writing to the appointing authority. If a teacher fails to give such notice, the University shall be entitled to recover one month's salary from him in lieu of notice from the dues payable to him.