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Gauhati High Court

On The Death Of Late Tapeswar Kumar His ... vs Sri Thaneswar Kumar on 3 April, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                              Page No.# 1/5

GAHC010078412018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil) 1612/2018

1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI MAKAN KUMAR
AND 7 ORS
W/O LATE TAPESWAR KUMAR
 R/O VILL. KUMARPARA
 MOUZA DANHI
 P.S. MANGALDAI
 DIST. DARRANG
ASSAM
 PIN 784125

2: PRANJAL KUMAR
 S/O LATE TAPESWAR KUMAR
 R/O VILL. KUMARPARA
 MOUZA DANHI
 P.S. MANGALDAI
 DIST. DARRANG
ASSAM
 PIN 784125

3: KALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125

4: SRI BONO KUMAR @ SRI BANDANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
                                       Page No.# 2/5

PIN 784125

5: SRI ALPANA KUMAR
D/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125

6: SRI KAMAL KUMAR

S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125

7: SRI ARUN KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125

8: SRI AMAL KUMAR
S/O LATE TAPESWAR KUMAR
R/O VILL. KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
PIN 784125

VERSUS

1:SRI THANESWAR KUMAR
S/O LATE TANKESWAR KUKMAR @ TANGALU
R/O KUMARPARA
MOUZA DANHI
P.S. MANGALDAI
DIST. DARRANG
ASSAM
                                                                  Page No.# 3/5

PIN 784125



Advocate for the Petitioner : MR. P UPADHYAY
Advocate for the Respondent :

1:ON THE DEATH OF LATE TAPESWAR KUMAR HIS LEGAL HEIRS SRI MAKAN KUMAR AND 7 ORS W/O LATE TAPESWAR KUMAR, R/O VILL. KUMARPARA, MOUZA DANHI, P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125 2: PRANJAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 3: KALPANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 4: SRI BONO KUMAR @ SRI BANDANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 5: SRI ALPANA KUMAR D/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM Page No.# 4/5 PIN 784125 6: SRI KAMAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 7: SRI ARUN KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 784125 8: SRI AMAL KUMAR S/O LATE TAPESWAR KUMAR R/O VILL. KUMARPARA MOUZA DANHI P.S. MANGALDAI DIST. DARRANG ASSAM PIN 78412 VERSUS 1:SRI THANESWAR KUMAR S/O LATE TANKESWAR KUKMAR @ TANGALU, R/O KUMARPARA, MOUZA DANHI, P.S. MANGALDAI, DIST. DARRANG, ASSAM, PIN 784125 Advocate for the Petitioner : MR. P UPADHYAY Advocate for the Respondent : MR. T ISLAM :: BEFORE ::

HON'BLE MR. JUSTICE PRASANTA KUMAR DEKA

-O R D E R-

03.04.2019 Page No.# 5/5 Heard Mr. P Upadhyay, learned counsel for the petitioners and Mr. T Islam, learned counsel for the sole respondent.

This is an application under Order XLI Rule 5 of the CPC for stay of operation of the impugned judgment and decree dated 05.10.2016 passed in Title Appeal No. 3/2008 by the learned Civil Judge,Darrang at Mangaldoi.

Keeping in view the nature of the dispute, status quo as on date with respect to possession of the suit land be maintained by both the parties.

This application stands disposed of.

JUDGE Comparing Assistant