Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 43 in Sikkim Anti Drugs Act, 2006

43. Power to remove difficulties.

- If any difficulty arises in giving effect to the purposes of this Act, the State Government may take steps or issue such orders not inconsistent with the provisions of this Act as may appear to it to be necesary or expendient for the purpose of removing such difficulty:Provided that no such order shall be made after the expiry of a period of two years form the date of commencement of this Act.