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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(v) in The Rajasthan Warehouses Rules, 1960

(v)No licensed weigher, sampler or classifier shall enter in the service of another person or do business other than that for which he holds a licence or licences.