Section 2(1)(d) in Andhra Pradesh General Sales Tax Act, 1957

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State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh General Sales Tax Act, 1957

(d)"Commercial Tax Officer" means any person appointed to be a Commercial Tax Officer under Section 4.

(dd)"Commissioner" means any person appointed to be a Commissioner of Commercial Taxes under Section 4;