Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 11 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

11.

The Head Master/Principal as the case may be, shall verify the claim particulars, scrutinise the death certificate and the nomination and shall after certification as per the claim form send two copies of each document to the District Inspector of Schools of his district.