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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(1)(a) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

(a)divide the lands to which the revenue survey extends into survey numbers and group the survey numbers into villages;