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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(1)Save as otherwise provided in this Act, no person shall keep any video library except under, and in accordance with a licence granted under this Act.