Section 3(1)(vii) in The Food Safety And Standards Act, 2006

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Union of India - Subsection

Section 3(1)(vii) in The Food Safety And Standards Act, 2006

(vii)by the article being so coloured, flavoured or coated, powdered or polished, as to damage or conceal the article or to make it appear better or of greater value than it really is; or

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Union of India - Subsection

Section 3(1)(vii) in The Food Safety And Standards Act, 2006