Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 27 in Forest Settlement Rules, 1965 27. The Chief Conservator of Forests shall send a true copy of the final map of the Reserved Forest to the Survey Office for printing. He shall arrange with the Survey Department to print the required number of copies of the map.
