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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(iii) in The Disaster Management (Amendment) Act, 2025

(iii)in sub-section (4), for clause (a), the following clause shall be substituted, namely:––“(a) the exposure of different parts of the State to different hazards and vulnerability of its people, assets, infrastructure, livelihood and economic activity to those hazards;”;