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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(3)(g) in West Bengal Premises Tenancy Rules, 1956

(g)In granting copies of maps or plans, the applicant shall file with the application for copies necessary tracing papers. The cost of copies of such maps or plans shall be assessed by the Controller in such manner as he thinks fit.