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Madhya Pradesh High Court

Vishnu Dwivedi vs The State Of Madhya Pradesh on 30 January, 2025

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

1 CRA-8800-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8800 of 2022 (VISHNU DWIVEDI Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 30-01-2025 Parties through their counsel.

Shri Pankaj Raj Ahirwar, Panel Lawyer for the State prays for and is granted two weeks' time to file written objection.

List after two weeks.

(ACHAL KUMAR PALIWAL) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 1/31/2025 10:55:11 AM