Section 26 in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002
26. Representation of geographical indication .-Every application for the registration of a geographical indication and where additional copies of the application are required every such copy, shall contain a representation of the geographical indication in the space provided on the application form for that purpose provided the size of such representation shall not exceed 33 centimetres by 20 centimetres with a margin of 4 centimetres on the left hand side.
