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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(4)(b) in The Thoothukudi City Municipal Corporation Act, 2008

(b)any reference to the Coimbatore Corporation, Corporation of Coimbatore and Municipal Corporation of Coimbatore, shall, by reason of this Act, be construed as a reference to the Thoothukudi Corporation, Corporation of Thoothukudi and Municipal Corporation of Thoothukudi, respectively.